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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Maharashtra - Subsection

Section 43(5) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(5)On receipt of such recommendation by the Academic Council, the Executive Council may, after such further inquiry as may appear to it to the necessary, decide whether the affiliation should be withdrawn or not and whether in whole or in part.