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State of Telangana - Section

Section 27 in Telangana Infectious Diseases Act, 1950

27. Inconsistent provisions of law to cease to have effect.

- Any provision of law in force immediately before the commencement of this Act which is inconsistent with this Act shall, to the extent of the inconsistency, cease to have effect save as respects things done or omitted to be done before the commencement of this Act.