Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(h) in The Goa Co-operative Societies Act, 2001

(h)appraising the board with periodical information necessary for the operations and functions of the society;