Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 26] [Entire Act] State of Odisha - Subsection Section 26(4) in Orissa Entry Tax Act, 1999 (4)Every manufacture collecting tax under sub-section (1) shall reflect the amount of tax collected under this Section in the cash memo or sale invoice issued of the buyer.
