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Bombay High Court

Vikas Bhaskar Patil vs Shri Saibaba Sansthan Trust Shirdi And ... on 10 April, 2019

Author: Nitin W. Sambre

Bench: Prasanna B. Varale, Nitin W. Sambre

                                       {1}
                                                                 wp4366.19.odt

           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                       BENCH AT AURANGABAD
                 (1) WRIT PETITION NO.4366 OF 2019

 Prashant Rameshsing Pardeshi                          Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another                                           Respondents

                                     WITH
                      (2) WRIT PETITION NO.4367 OF 2019

 Ghanshyam Vishnu Rane                                 Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                      (3) WRIT PETITION NO.4368 OF 2019

 Bhagwat Sopan Yeole                                            Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                      (4) WRIT PETITION NO.4369 OF 2019

 Vikas Bhaskar Patil                                            Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                      (5) WRIT PETITION NO.4370 OF 2019




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                                        {2}
                                                                 wp4366.19.odt

 Uttam Kaluram Bhadange                                         Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                      (6) WRIT PETITION NO.4371 OF 2019

 Deelipkumar Balu Chalke                                        Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                      (7) WRIT PETITION NO.4372 OF 2019

 Vijay Harichandra Hire                                         Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                      (8) WRIT PETITION NO.4373 OF 2019

 Jaywant Krushnarao Ghadge                                      Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                      (9) WRIT PETITION NO.4374 OF 2019

 Harshad Lalchand Jain                                          Petitioner

          Versus




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                                                                wp4366.19.odt

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                     (10) WRIT PETITION NO.4375 OF 2019

 Dnyaneshwar Khandu Chikhale                                   Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                     (11) WRIT PETITION NO.4376 OF 2019

 Parag Ratnakar Joshi                                          Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                     (12) WRIT PETITION NO.4377 OF 2019

 Prakash Vitthal Shivsharan                                    Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                     (13) WRIT PETITION NO.4378 OF 2019

 Anil Trimbak Pophale                                          Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                    WITH




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                                                                wp4366.19.odt

                     (14) WRIT PETITION NO.4379 OF 2019

 Laxman Mahadeo Suryawanshi                                    Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                     (15) WRIT PETITION NO.4380 OF 2019

 Gorkashnath Haribhau Shinde                                   Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                     (16) WRIT PETITION NO.4381 OF 2019

 Mahendra Bhika Wagh                                           Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                     (17) WRIT PETITION NO.4382 OF 2019

 Subhash Sukdeo Chaudhari                                      Petitioner

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

                                     WITH
                     (18) WRIT PETITION NO.4383 OF 2019

 Narayan Rakhmaji Avhad                                        Petitioner




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                                                                  wp4366.19.odt

          Versus

 Shri Saibaba Sansthan Trust, Shirdi
 and another

 Mr.A.K.Shejwal, advocate for the petitioners.


                               CORAM : PRASANNA B. VARALE AND
                                      NITIN W. SAMBRE, JJ.

DATE : 10th April, 2019.

P.C. :

Heard learned Counsel for respective petitioners. Issue notice before admission to the respondents returnable on 19.06.2019.
In the meantime, Respondents No.1 and 2 are directed not to take any coercive steps in pursuant to the order dated 10.01.2019 in respect of recovery of the amount till the returnable date.

NITIN W. SAMBRE PRASANNA B. VARALE JUDGE JUDGE adb ::: Uploaded on - 10/04/2019 ::: Downloaded on - 12/04/2019 03:47:09 :::