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[Cites 0, Cited by 0] [Section 200] [Entire Act]

State of Tamilnadu - Subsection

Section 200(c) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(c)any tower scaffold which can be moved or castered is,-
(i)constructed with due regard to the stability and, if necessary, adequately weighted at the base;
(ii)used only on plain and even surface; and
(iii)has casters provided with positive locking devices to hold such scaffold in position;