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[Cites 0, Cited by 0] [Section 64I(2a)] [Section 64I] [Entire Act]

State of Rajasthan - Subsection

Section 64I(2a)(ii) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(ii)Where a post is to be filled in by a single method as prescribed in the Appendix "A", the vacancies so determined shall be filled-in by that method.