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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Jute Packing Materials (Compulsory Use In Packing Commodities) Act, 1987

(b)"essential commodity" shall have the same meaning as in the Essential Commodities Act, 1955 (10 of 1955);