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State of Telangana - Section

Section 47 in Telangana Court-fees and Suits Valuation Act, 1956

47. Suits not otherwise provided for.

- ln suits not otherwise provided for, fee shall be payable at the following rates:-When the amount or value of the subject-matter in dispute-
(i) is less thanRs. 3,000 .... Rupees fifty
(ii) is not less than.Rs. 3,000 but does notexceed Rs. 5,000.   Rupees one hundred.
(iii) exceeds Rs. 5,000 but does not exceed Rs.10,000.   Rupees two hundred.
(iv) exceeds Rs. 10,000. Rupees three hundred.