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State of Telangana - Section
Section 47 in Telangana Court-fees and Suits Valuation Act, 1956
47. Suits not otherwise provided for.
- ln suits not otherwise provided for, fee shall be payable at the following rates:-When the amount or value of the subject-matter in dispute-| (i) is less thanRs. 3,000 | .... | Rupees fifty |
| (ii) is not less than.Rs. 3,000 but does notexceed Rs. 5,000. | Rupees one hundred. | |
| (iii) exceeds Rs. 5,000 but does not exceed Rs.10,000. | Rupees two hundred. | |
| (iv) exceeds Rs. 10,000. | … | Rupees three hundred. |