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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Telangana - Subsection

Section 59(a) in Telangana Shops and Establishments Act, 1988

(a)enter at all reasonable hours with the assistance of such persons in the service of the Government or any local authority as he thinks fit, any place which is or which he has reason to believe is used as an establishment;