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Union of India - Section

Section 1594 in Presidential And Vice-Presidential Elections Rules, 1952

1594.

S.R.O. 527, dated the 20th March, 1952.- In exercise of the powers conferred by Section 21 of the Presidential and Vice-Presidential Elections Act, 1952 (31 of 1952), the Central Government, after consulting the Election Commission, hereby makes the following rules :