Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Telangana - Subsection

Section 80(f) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(f)any other matter arising out of the Board's functions under this Act, in which it is necessary or expedient to make regulations.