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[Cites 0, Cited by 0] [Section 206A] [Entire Act]

State of West Bengal - Subsection

Section 206A(7) in The West Bengal Panchayat Act, 1973

(7)The State Government may appoint a Secretary for the Finance Commission and such other officers and employees as that Government may think necessary, and may determine the salaries of the Secretary and the other officers and employees.]