Supreme Court - Daily Orders
Shivani Gupta vs State Of Haryana And Ors Education ... on 18 July, 2014
ITEM NO.42 COURT NO.4 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7820/2013
(Arising out of impugned final judgment and order dated 21/12/2012
in CWP No.15929/2012 passed by the High Court Of Punjab & Haryana
At Chandigarh)
SHIVANI GUPTA & ANR. Petitioner(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
(With prayer for interim relief and office report)
WITH
SLP(C)Nos.8593-8594/2013
(With Prayer for Interim Relief and Office Report)
SLP(C)Nos.9456-9460/2013
(With appln.(s) for stay and directions and Prayer for Interim
Relief and Office Report)
SLP(C)No.10128/2013
(With Prayer for Interim Relief and Office Report)
SLP(C)No.12629/2013
(With Prayer for Interim Relief and Office Report)
Date : 18/07/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s)
Mr. John Mathew,Adv.
Ms. Preetika Dwivedi,Adv.
Mr. Abhishek Chaudhary,Adv.(Not present)
Mr. Jasbir Singh Malik,Adv.
Mr. S. K. Sabharwal,Adv.(Not present)
Mr. Himanshu Gupta,Adv.
Signature Not Verified
Mr. Anil Kumar Tandale,Adv.(Not present)
Digitally signed by
Sarita Purohit
Date: 2014.07.24
14:46:41 IST
Reason:
1
For Respondent(s) Mr. Tushar Mehta,ASG
Ms. Anjani Aiyagari,Adv.
Ms. B. Sunita Rao,Adv.
Ms. Sushma Suri,Adv.(Not present)
Mr. Amitesh Kumar,Adv.
Ms. Priti Kumari,Adv.
Mr. Gopal Singh,Adv.
Mr. Narender Hooda,Sr.Adv.
Mr. Ankit Swarup,Adv,
Ms. Bano Deswal,AAG
Dr. Monika Gusain,Adv.
Mr. Milind Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit may be filed within one week from today.
Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List the matters on 5th September, 2014.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 2