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Rajasthan High Court - Jaipur

Shankar Lal Saini S/O Late Kalyanmal ... vs Smt Nagina Patoliya W/O Shri Dharam ... on 19 August, 2021

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 8964/2021

                                    Shankar Lal Saini S/o Late Kalyanmal Saini
                                                                                                          ----Petitioner
                                                                           Versus
                                    Smt Nagina Patoliya W/o Shri Dharam Chand Patoliya
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Suresh Kumar Sahni For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 19/08/2021 Issue notice of the writ petition as well as the stay application, returnable by 03.09.2021.
Meanwhile, final order shall not be passed.
List on 03.09.2021.
(SANJEEV PRAKASH SHARMA),J Chhaya Awasthi/149 (Downloaded on 19/08/2021 at 10:23:40 PM) Powered by TCPDF (www.tcpdf.org)