Rajasthan High Court - Jaipur
Shankar Lal Saini S/O Late Kalyanmal ... vs Smt Nagina Patoliya W/O Shri Dharam ... on 19 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8964/2021
Shankar Lal Saini S/o Late Kalyanmal Saini
----Petitioner
Versus
Smt Nagina Patoliya W/o Shri Dharam Chand Patoliya
----Respondent
For Petitioner(s) : Mr. Suresh Kumar Sahni For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 19/08/2021 Issue notice of the writ petition as well as the stay application, returnable by 03.09.2021.
Meanwhile, final order shall not be passed.
List on 03.09.2021.
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