Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(25) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (25)"Licensing Officer" means the Licensing Officer appointed by the Executive Committee of the Garo Hills District Council for the purpose of this Regulation;
