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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Jharkhand - Subsection

Section 76(B) in Jharkhand Panchayat Raj Act, 2001

(B)Additional powers of Panchayat Samiti in scheduled area:-Without prejudice to the generality of the powers endowed by this Act, a Panchayat Samiti in any of the scheduled areas shall have the following powers :-