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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Odisha - Subsection

Section 117(1)(iii) in Orissa Municipal Act, 1950

(iii)the lighting of public roads and provision, purchase, exploitation and maintenance of electric, gas or other undertakings for lighting public and private roads, places and buildings;