Lok Sabha Debates
Further Discussion On The Motion For Consideration Of The Electoral Reforms ... on 13 February, 2009
> Title : Further discussion on the motion for consideration of the Electoral Reforms Commission Bill, 2006.(Speech Unfinished and Discussion Not Concluded) SHRI ADHIR CHOWDHURY (BERHAMPORE, WEST BENGAL): Sir, I rise to subscribe my views on the Bill, Electoral Reforms Commission Bill, 2006 that has been piloted by our colleague, Shri Chandrappan.
Already a number of eminent hon. Members have participated in the discussion and vented their precious opinions and suggestions.
श्री अशोक अर्गल (मुरैना): उपाध्यक्ष महोदय, मेरा व्यवस्था का प्रश्न है। सभा में गणपूर्ति नहीं है।
उपाध्यक्ष महोदय: घंटी बजाई जा रही है –[R22] MR. DEPUTY-SPEAKER: Unfortunately there is no quorum in the House. Therefore the House stands adjourned to meet again on Monday at 11 a.m. 15.44 hrs The Lok Sabha then adjourned till Eleven of the Clock on[r23] Monday, February 16, 2009/Magha 27, 1930 (Saka).
[r1]fd bny b Fd. By c1 [RP2] [H3]Here leave 4 pages for Q.No. 1 and Answer [R4](Fd. by o1) [S5]S1fd [m6]Ctd. By t1 Fld by U [S7] Fd by x1 [r9]Cd by y [p10]Cd Z cd. by [R11] [MSOffice12]contd. by D2 [R13]Cd by f2 [R14](Cd. by g2) [r15]pal ctd [r16]Cd by h2 cd. by j2 [RP17] [r18](Cd. by k2) Fd by m2 [N19] [MSOffice20] Fd by n2 fld by o [R21]2 [R22]Fd. by p2 [r23] Friday, March 10, 2000/Phalguna 20, 1921 (Saka).