Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94A(6)] [Section 94A] [Entire Act] Union of India - Subsection Section 94A(6)(ii) in The Income Tax Act, 1961 (ii)"permanent establishment" shall have the same meaning as defined in clause (iiia) of section 92F;