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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Tripura - Subsection

Section 19(1)(a) in Tripura Town and Country Planning Act, 1975

(a)indicate, define and provide for all the matters that have to be or may be indicated, defined and provided for in the Outline Development Plan with such modifications as the Planning Authority deems fit;