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[Cites 0, Cited by 0] [Section 1239] [Entire Act]

Bengal Presidency - Subsection

Section 1239(c) in Police Regulations, Bengal , 1943

(c)The Principal, Police Training College, may grant, at his discretion, to probationary Assistant and Deputy Superintendents and Sub-Inspectors, when they are posted to districts after completing the college course, an advance not exceeding the amount of travelling allowance which they may get under the rules.