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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 18(2)(b) in The Telecom Commercial Communications Customer Preference Regulations, 2010

(b)upon service of the sixth notice in a calendar year by any Access Provider on such telemarketer for sending unsolicited commercial communication.