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[Cites 0, Cited by 0] [Section 68(4)] [Section 68] [Entire Act]

State of Maharashtra - Subsection

Section 68(4)(a) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(a)Every post of a teacher of the University, to be filled by selection, shall be duly and widely advertised according to a draft approved by the Executive Council together with particulars of the minimum and other additional qualification, if any, required, the emoluments and the number of posts to be filled, out of the post to be filled the number of posts, if any, which are reserved for the members of the Scheduled Castes or Scheduled Tribes, and reasonable time shall be allowed within which the applicants may, in response to the advertisements, submit their applications.