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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2)(b) in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003

(b)"director" in relation to:
(i)a firm means a partner in the firm
(ii)a society, trust or other association of individuals means the person who is entrusted under the Rules of the society, trust or other association with the management of the affairs of the society, trust or other association, as the case may be.