Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] State of Mizoram - Subsection Section 52(2)(c) in Mizoram Cooperative Societies Act, 2006 (c)prepare annual financial statement of account and present the same in the annual general body meeting within the specified period under this Act or any other related law;