Section 24(3)(i) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(3)(i) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

(i)the first efficiency bar unless he has a speed of 80 words and 30 words per minute in Hindi shorthand and typing respectively, he can be depended upon for keeping confidential records his work and conduct are found to be satisfactory and unless his integrity his certified, and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 24(3)(i) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979