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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of West Bengal - Subsection

Section 3A(7) in The West Bengal Fire Services Act, 1950

(7)The terms and conditions of service, and the conduct, discipline and control, of the Director-General, the Additional Director-General, and the Director shall be such as may be prescribed.] [Sub-Sections (4) to (7) inserted by W.B. Act 4 of 2000.]