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Central Information Commission

Rishi Jain vs Ministry Of Health & Family Welfare on 14 March, 2017

\ File No. CIC/ LS/A/ 2or2 I 002654' a CENTML INFORMATION COMMISSION Bhawan' Ground Ftoor, August Kranti uiit<a1i Cama Ptace,New Dethi-110 066 (Tet:01 1 -26-105021 ) Dated the 10m March' 2016 To The Registrar, Commission' Uttar pradei State Information 6th Floor, Indira Bhawan' LUCKNOW -226 001 'Sub: Forwarding of appeal filed by Shri RishiJain' Sir, a sec ond appeal dated 21.09.2012 filed I am to forward herewith Commrsston bv Shri Rishi Jain, in original. *1o"gfV..t**tt-t9^l:-|htt ..no.ClC/LS/Aizotzlooz654incfiriing"itsenclosures(inoriginal) your as the subtect matter concerns for consideration/disposal Commission' Yours faithfullY, N\N"e Encls: as above' (Dr. M.K. Sharma) . Registrar Copy to: Shri Rishi Jain' H'No' 399' Sector-16' Faridabad to yo" referred second appeal' (Haryana)- lzrcA2with reference "bo" Further correspondence' ir *'y'.

*uy be made directly with the state Information commission' ""r"""td Img ?

(Dr. M.K' Sharma) Regtsffar 'L :

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