Punjab-Haryana High Court
Baljit Kaur @ Baljeet Kaur vs Mandeep Singh on 10 March, 2016
Author: Anita Chaudhry
Bench: Anita Chaudhry
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Crl. Revision No. 4915 of 2015
Date of decision : 10.03.2016
Baljit Kaur @ Baljeet Kaur
...... Petitioner
versus
Mandeep Singh
... Respondent
CORAM:- HON'BLE MRS. JUSTICE ANITA CHAUDHRY
Present: Ms. Rakhi Sharma, Advocate
for the petitioner
Mr. V.B. Aggarwal, Advocate
for the respondent
ANITA CHAUDHRY, J. (ORAL)
Learned counsel for the petitioner seeks permission to withdraw the present petition with liberty to raise all the pleas before the Court below.
The petition is dismissed as withdrawn with liberty aforesaid.
March 10, 2016 (ANITA CHAUDHRY)
reena JUDGE
REENA
2016.03.10 16:51
I attest to the accuracy and
integrity of this document
chandigarh