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Bombay High Court

Shaila Devdasi Bhore vs State Of Maharashtra And Anr on 8 August, 2024

Author: Vijaykumar Kotwal

Bench: Vijaykumar Kotwal

                                                                               Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                   CR. APPEAL NO. 1263 OF 2023

 Shaila Devdasi Bhore                                  ....APPELLANT
            V/S
 State Of Maharashtra And Anr.                       ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 8th August, 2024 P.C. :

Matter did not reach till the court time was over. Hence adjourned. Stand over to 26/08/2024.
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