Bombay High Court
Shaila Devdasi Bhore vs State Of Maharashtra And Anr on 8 August, 2024
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 1263 OF 2023
Shaila Devdasi Bhore ....APPELLANT
V/S
State Of Maharashtra And Anr. ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 8th August, 2024 P.C. :
Matter did not reach till the court time was over. Hence adjourned. Stand over to 26/08/2024.
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