Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Manipur - Subsection Section 37(1) in The Manipur Hill Areas Autonomous District Council Act, 2000 (1)A District Council may make bye-laws and regulations consistent with the provisions of this Act and the rules made thereunder.
