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Union of India - Section

Section 1 in The Foreign Exchange Management (Establishment In India Of Branch Or Office Or Other Place Of Business) Regulations, 2000

1. Short title and commencement .-(i) These regulations may be called the Foreign Exchange Management (Establishment in India of Branch or Office or other Place of Business) Regulations, 2000.

(ii)They shall come into force on 1st day of June, 2000.