Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(i) in The Forest (Conservation) Rules, 2003 (i)Whether the requirement of forestland as proposed by the User Agency in para 6 and para-7 of the Part - I is unavoidable and bare minimum for the project.
