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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(8) in Hyderabad General Clauses Act, 1308F

(8)the word "district" shall also extend to the city and suburbs; and the Board of Revenue, or any authority whom the Government may appoint shall exercise the powers of a District [Collector] [Substituted by A. O., 1956.] for the city and suburbs;