Karnataka High Court
H A Vishwanath vs Chandpasha on 2 February, 2011
Author: Subhash B.Adi
Bench: Subhash B.Adi
13¢ '1':--£1: E--HGI-"1 COURT 0:: }{AR,?\IA".£'AKA AT BANGALORE
:::A:rI~:1) THIS i:'m<":.. 2ND;I;)AY OF FEBRUARY 2.01. 1___
BEFORE '_ V
T}-{E Mom-3_I,E MRJUSTECE sU13£IAsE:_.£§';Af§:' ,j-I E .
MISCELLANEOUS FIRST APPQAL I\IO--.z'5*'3*u§§11f!;_2;g:);Q§V u
BE"i'W};ZEN: .' 1' '
H.A.V1'shwaI1ath
S / 0 Ananthkumar
Aged about 27 years
OcC~EngiI1€er {Now N11)
Resi of 349, 3"-1 main,
Sreenivasanagar * ' " _
Bangalore. W" .. APPELLANT
(By Sn1t.E\/LC.Um'a:i¢3famnfi_a, ;»'ad{r.}'" ..
1. Chahdpasha é _
s/o Sycd Mtéhiddin
AgeV¥Ma}'._01*V ' V
Res: 29L/8. 2""'Cfc.g5,;
Shahabadn'aga1f--. _ ' "
Bangalore. "{R_»~1 Placed exparte)
, Nationai Insurance C0.Ltd.,
"'E'~E.Q.9.,' ahgme' food world, 1*" floor,
-{}a;':d}';.i_b_a:;ar;" Bangalore. .. RESPONDENTS
{By S1*;.4..__0.M'a.1i§:.éh, Adv. for R2:
'Notice tc;..R'}.._disper1sed with)
A :Thl'.S E\/£.F.A. is filed under Section 173(1) of MV Act agahasf;
t,1ak3_ j'udgn1en.t, and award dated 17.052008 passed in MVC
No. 111.15/2007' cm. the fife of The XVIH Additional Judge, Court of
Sr_n_a}i1 Causes, Member, EVIACT»«4, Barlgalore, parfiy aiiowing the
2 "~r.;k-'aim petition for compcsnsafion and seeking en.hanc<~:mer1t of
A * £:Cmpensati0r1,
ix)
T1115 Appeal Corning on for hearing this day, the Ceu1.'t
deiivered the f0I}ewir1g:
J U D G M E N T
This is CIe1.i.n1ar;t's appeal seeking of eompensai.i.on for the i.11ju1*y suffered in a 1"c-kid ;1edc:'iede11tf7that eeeurrecfi 011 18.11.2006. Clainzant~s0.I,1ght'_'Ier"'ee:.13"2jnVenS;£1tionV def R312 Iakhs. I"*I0wever, the 'fribt1nn1 W. J Beingg aggrieved by the same, th_é=~;:}a:;;aa::t is in
2. Claimant in trieexinjurvivesddvrzas produced Ex.P5 -- wound eertiI'ieate; Except this, no documents are. alleges that, there is a fracture, ne are produced. It is in these been granted. However, even iI"V:i't,_&iS taking into consideration the nature of in] uryvvand__(3E?I§"e-éird, Rs.10,000/- is awarded over and «_abo§n'§:,the' eempense._ti_on awarded by the Tribunai with interest fl'ilfcV1"CQI}_....,\'.' 2 '' Sdfr EQEQE __ KN /' 4'