Delhi High Court - Orders
Smt. Neeraja Jain & Anr vs Union Of India, Through, Director ... on 31 October, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6210/2021 & CM APPL. 19676/2021
SMT. NEERAJA JAIN & ANR. ..... Petitioners
Through: Mr. John Mathew, Advocate.
versus
UNION OF INDIA, THROUGH, DIRECTOR GENERAL & ORS.
..... Respondents
Through: Mr. Rishabh Sahu, Sr. Panel Counsel
with Mr. Sameer Sharma, Advocate
for R-1 to 3.
Ms. Shoba Tamamoorthy, Ms. Vincy
George and Mr. Shanmukha,
Advocates for R-4.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 31.10.2023
List on 01.12.2023.
SUBRAMONIUM PRASAD, J
OCTOBER 31, 2023
Rahul
This is a digitally signed order.
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