Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Haryana - Subsection

Section 73(iii) in The Haryana New Mandi Townships Building Rules, 1967

(iii)where the sewer does not exceed 75 centimetres (29.528) in diameter, a manwhole shall be provided at every point at which the sewer changes either its direction or gradient and manwhole, shall be provided on every sewer at intervals not exceeding 90 metres (295.28 feet).