Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 50(1)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(1)(b) in The Mental Health Act, 1987

(b)by a public curator appointed under the Indian Succession Act, 1925 (39 of 1925), or