Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(3)(c) in The M.P. Fisheries Act, 1948

(c)prohibit the destruction of, or any attempt to destroy fishes by using a chemical or any other substance likely to. cause pollution of water;