Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 174] [Entire Act] State of Haryana - Subsection Section 174(2) in The Haryana Municipal Act, 1973 (2)Every person who intends to lay out or make a street shall give notice in writing to the committee of such intention.
