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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(g) in The Punjab Municipal Act, 1999

(g)the construction and maintenance of, -
(i)houses for the poor;
(ii)infirmaries;
(iii)children's homes;
(iv)houses for the deaf and dumb and for disabled and handicapped children;
(v)shelter for destitute and disabled persons; and
(vi)asylums for persons of unsound mind;