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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(6)The Shuffling Officer shall, with the help of shuffling staff, open the sealed bundles, count the answer books in the packets to tally the same with the labels on the bundles and packets, shuffle the answer books and hand them over to the Coding Officer for coding under receipt in the register maintained by him/her. He/She shall identify the packets of answer books, the number of answer books in packets counted which do not tally as per total number superscribed.