Madhya Pradesh High Court
Principal Commissioner Of The Income ... vs M/S Ashoka High Tech Builders Pvt. Ltd. on 16 August, 2019
1 ITA-86-2019
The High Court Of Madhya Pradesh
ITA-86-2019
(PRINCIPAL COMMISSIONER OF THE INCOME TAX INDORE Vs M/S ASHOKA HIGH TECH BUILDERS
PVT. LTD.)
2
Indore, Dated : 16-08-2019
Parties through their counsel.
Learned counsel appearing for the Department submits that
Senior Counsel is not available today to argue the matter.
Shri A. Prabhawalkar, Advocate also prays for time to file
vakalatnama on behalf of the respondent.
List the matter on 22.08.2019.
Complete set of documents be supplied to the other side during the course of the day.
(S.C.SHARMA) (SHAILENDRA SHUKLA)
JUDGE JUDGE
gp
Digitally signed by Geeta Pramod
Date: 19/08/2019 10:28:22