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Union of India - Section

Section 21 in Paradip Port Harbour Craft Rules 1967

21. Licensed Harbour Crafts not to interfere with mooring or Approaching Vessels before the anchor

- No person in charge of or navigating any licensed harbour craft shall attempt to make such harbour craft to any mooring or mark buoy, or take it alongside of a vessel approaching anchorage or mooring before such vessel has come to anchor or moored to a buoy.