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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(2)(k) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(k)the time, place and manner of payment of taxes, fees, charges and surcharges under sub-section (1) of section 41;