Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Arunachal Pradesh - Subsection Section 5(1) in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016 (1)No person shall carry on the business of adventure sports unless he is registered in accordance with the provisions of this Act.
