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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(v) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(v)That I do not own any space in any part of the Corporation area of............... to run the above business as street vendor, nor do 1 have the capacity to purchase or to obtain on lease land and space required for the above business.