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State of Bihar - Section

Section 31 in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

31. Operation and Maintenance Expenses.

(1)The O and M Expenses shall be Rs 13.74 Lakhs/MW for 1st year of operation.
(2)Normative O and M expenses allowed at the commencement of the Control Period under these Regulations shall be escalated at the rate of 5.72 Percent per annum.