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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2) in The Maharashtra Land Revenue Record of Rights and Registers (Preparation and Maintenance) Rules, 1971

(2)Words and expressions used I the Code and not defined in these rules shall have the meaning respectively assigned to them under the Code.A. Form of record of rights in areas other than those surveyed under Section 126